Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 105 in The Companies (Second Amendment) Act, 2002 105. Amendment of section 549.- In section 549 of the principal Act, for the words" or subject to the supervision of Court", the words" the Tribunal" shall be substituted.
