Punjab-Haryana High Court
Aditya Sachdeva And Others vs Union Of India And Others on 10 February, 2020
Bench: Ravi Shanker Jha, Arun Palli
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Civil Writ Petition No. 19682 of 2019 (O&M)
Date of Decision: 10.02.2020
Aditya Sachdeva and others .....Petitioners
Versus
Union of India and others .....Respondents.
CORAM: HON'BLE MR.JUSTICE RAVI SHANKER JHA, CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI, JUDGE
Present : Mr. Anuj Garg, Advocate, for the petitioners No.1 to 3
Mr. Sandip Singh Majithia, Advocate, for petitioner No.4
Mr. Satyapal Jain, Additional Solicitor General of India with
Mr. Rohit Verma, Central Government Counsel for UOI-
respondents.
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RAVI SHANKER JHA, CHIEF JUSTICE (oral) For orders, see order of even date passed in Civil Writ Petition No. 18833 of 2019 titled as Rajender Prasad Aggarwal and others vs. Union of India and others.
(RAVI SHANKER JHA) CHIEF JUSTICE (ARUN PALLI) JUDGE 10.02.2020 ravinder Whether speaking/reasoned √Yes/No Whether reportable √Yes/No For Subsequent orders see CM-2668-CWP-2020 Decided by HON'BLE THE CHIEF JUSTICE; HON'BLE MR. JUSTICE ARUN PALLI 1 of 1 ::: Downloaded on - 23-02-2020 00:24:24 :::