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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Goa - Subsection

Section 159(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)In making the inspection the following items shall be critically examined, namely:-
(a)academic work, that is to say, actual teaching and its different aspects;
(b)library and its service to students and teachers;
(c)games and sports and their organisation;
(d)co-curricular activities;
(e)cordiality or otherwise of the teacher of the school with the parents of the students and the community in general;
(f)administration of the school; observance of school timing, guidance to the junior teachers, etc.;
(g)accounts of the school and their maintenance;
(h)the school plan and physical needs of the school;
(i)discipline, tone and tenor of the school;
(j)observation by the school of the rules and instructions;
(k)remedial teaching and special efforts made for the benefit of slow learners, etc.