Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(2)The State Government may, by order published in the Official Gazette, cancel any order made under section 36 and re-establish the Council. On the reestablishment of the Council under sub-section (1) (b) of section 36, the Administrator shall cease to exercise his powers and perform his duties.