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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(11) in The Rajasthan Laws (Extension) Act, 1957

(11)The Rajasthan Rehabilitation Loans Act, 1951(Rajasthan Act 5 or 1951)Section 1. - For Sub-section (2), substitute the following:--"(2) It extends the whole of the State of Rajasthan."Section 2. - Omit clause (d).Section 8. - Omit the whole.Section 9. - Omit the whole.