Punjab-Haryana High Court
Jagpal Kaur vs Haryana Urban Development Authority ... on 17 January, 2012
Author: L.N. Mittal
Bench: L.N. Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Regular Second Appeal No. 3484 of 2010
Date of decision : January 17, 2012
Jagpal Kaur
....Appellant
versus
Haryana Urban Development Authority and another
....Respondents
Coram: Hon'ble Mr. Justice L.N. Mittal
Present : Mr. Ishwar Lal, Advocate, for the appellant
L.N. Mittal, J. (Oral)
Learned counsel for the appellant seeks permission to withdraw the instant second appeal.
Dismissed as withdrawn.
( L.N. Mittal ) January 17, 2012 Judge 'dalbir'