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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3)(c) in The U.P. Entertainments and Betting Tax Act, 1979

(c)is provided by a society not conducted for profit and established solely for the purpose of promoting public health or the interests of agriculture, or a manufacturing industry, and consists solely of an exhibition of articles which are of material interest in connection with questions relating to public health or agriculture or are the products of the industry for promoting the interest whereof the society exists, or the materials, machinery, appliances or food-stuff used in the production of such products;