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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Legislative Assembly (Medical Attendance and Treatment) Rules, 1964

(1)For the purpose of availing the medical concession referred to in these rules, every Member of the [Legislative Assembly] [Vide G.O. Ms. No. 482, Public (Establishment-I and Legislature), dated the 22nd April 1992.] shall be provided with an "Identity Card" in the Form [specified in Appendix-I to these rules.] [Vide G.O. Ms. No. 191, Public (Establishment-I and Legislature), dated the 8th March 1994.]