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Supreme Court - Daily Orders

Authorized Officer, State Bank Of ... vs Mathew K.C. on 16 March, 2016

     ITEM NO.73                          REGISTRAR COURT. 2                 SECTION XIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                   No(s).   24610/2015

     AUTHORIZED OFFICER, STATE BANK OF TRAVANCORE AND ANR.Petitioner(s)

                                                    VERSUS

     MATHEW K.C.                                                         Respondent(s)



     (with interim relief and office report)


     Date : 16/03/2016 This petition was called on for hearing today.



     For Petitioner(s)

                                        Mr. Ravi Chandra Ganesh,Adv.
                                        Mr. Sanjay Kapur,Adv.


     For Respondent(s)                  Mr. M.S. Vishnu Sankar,Adv.
                                        Mr. Himinder Lal,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Mr. Himinder Lal, Ld. Advocate has appeared on behalf of the sole respondent. He seeks and is given two weeks time to file the vakalatnama and four weeks time to file the counter affidavit.

List again on 5.5.2016.

Signature Not Verified

(M V RAMESH) Digitally signed by Madhu Grover Date: 2016.03.16 Registrar MG 16:29:55 SCT Reason: