Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 413 in Bihar Education Code, 1961 413. Grants may only be given for desks of an approved type. - Grants may not be given to meet the cost of seats or desks of a pattern which has not been approved by the Department.(Government notification no. 194-E., dated the 29th January 1915.)
