Delhi High Court - Orders
Community Welfare Banquet Association ... vs North Delhi Municipal Corporation & Ors on 18 November, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9959/2021 & CM APPLN. 35759-60/2021
COMMUNITY WELFARE BANQUET
ASSOCIATION DELHI REGISTERED ..... Petitioner
Through Mr. Sachin Chopra and Ms. Astha
Gupta, Advocates (through VC)
versus
NORTH DELHI MUNICIPAL
CORPORATION & ORS. ..... Respondents
Through Mr. Ajjay Aroraa, Standing Counsel
with Mr. Kapil Dutta, Standing
Counsel and Mr. Anuj Bhargava,
Advocate for North DMC (through
VC)
Mr. Kunal Vajani, Standing Counsel
With Mr. Kunal Mimani, Mr.
Shubhang Tandon and Ms.
Madhulika Bohra, Advocates for R-3
(through VC)
Ms. Namrata Mukim, Standing
Counsel for East DMC with Ms.
Garima Jindal, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 18.11.2021 Subject to the orders of Hon'ble The Chief Justice, list before some other bench on 29.11.2021.
SANJEEV SACHDEVA, J NOVEMBER 18, 2021 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:18.11.2021 Signing Date:18.11.2021 22:38:27 21:13 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.