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Delhi High Court - Orders

Community Welfare Banquet Association ... vs North Delhi Municipal Corporation & Ors on 18 November, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~26
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      W.P.(C) 9959/2021 & CM APPLN. 35759-60/2021
                                             COMMUNITY WELFARE BANQUET
                                             ASSOCIATION DELHI REGISTERED                      ..... Petitioner
                                                              Through      Mr. Sachin Chopra and Ms. Astha
                                                                           Gupta, Advocates (through VC)
                                                              versus

                                             NORTH DELHI MUNICIPAL
                                             CORPORATION & ORS.                        ..... Respondents
                                                          Through    Mr. Ajjay Aroraa, Standing Counsel
                                                                     with    Mr. Kapil Dutta, Standing
                                                                     Counsel and Mr. Anuj Bhargava,
                                                                     Advocate for North DMC (through
                                                                     VC)
                                                                     Mr. Kunal Vajani, Standing Counsel
                                                                     With Mr. Kunal Mimani, Mr.
                                                                     Shubhang Tandon and               Ms.
                                                                     Madhulika Bohra, Advocates for R-3
                                                                     (through VC)
                                                                     Ms. Namrata Mukim, Standing
                                                                     Counsel for East DMC with Ms.
                                                                     Garima Jindal, Advocate.
                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                          ORDER

% 18.11.2021 Subject to the orders of Hon'ble The Chief Justice, list before some other bench on 29.11.2021.

SANJEEV SACHDEVA, J NOVEMBER 18, 2021 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:18.11.2021 Signing Date:18.11.2021 22:38:27 21:13 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.