Calcutta High Court (Appellete Side)
M/S. Temper Brick Field vs The State Of West Bengal And Others on 14 February, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Serial 1046 (M/L) February 14, 2014.
SG CAN 4455 of 2013 in W.P. No.11676 (W) of 2013 M/s. Temper Brick Field
-versus-
The State of West Bengal and others Since none appears in support of the restoration application, CAN 4455 of 2013 is dismissed for default.
There will be no order as to costs.
It is recorded that WP No.11676 (W) of 2013 stands dismissed for default by an order of April 24, 2013.
(Sanjib Banerjee, J.) 2