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Section 1 in The Railway Claims Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of The Chairman, Vice-Chairman And Members) Rules, 1991
1. Short title and commencement .-(1) These rules may be called The Railway Claims Tribunal (Procedure for Investigation of Misbehaviour or Incapacity of the Chairman, Vice-Chairman and Members) Rules, 1991.
| Vide G.S.R. 699(E), dated 26-11-1991, published in the Gazette of India, Ext., Pt.II, S.3(i), dated 26-11-1991. |