Rajasthan High Court - Jaipur
Ramprasad S/O Mahtab B/C Banjara vs State Of Rajasthan on 15 February, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 98/2019
Ramprasad S/o Mahtab B/c Banjara
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For Respondent(s) : None present HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA
-/Order/-
15/02/2019 Two weeks time is granted to the petitioners to cure the defects as pointed out by the Registry, failing which the present petition shall stand dismissed without any further reference to the Bench.
(KANWALJIT SINGH AHLUWALIA),J Mak/-
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