Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 17 in Chhattisgarh Lok Aayog Adhiniyam, 2002

17. Power to make rules.

(1)The State Government may, by notification, make rules for the purpose of carrying into effect the provision of this Adhiniyam.
(2)All rules made under this section shall be laid on the table of the Legislative Assembly.