Punjab-Haryana High Court
Chief Administrator vs Jangir Kaur And Others on 29 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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R.F.A. No. 2116 of 2009 (O&M)
Date of Decision:29.09.2010
Chief Administrator, Haryana State Agricultural Marketing
Board, Panchkula
.....Appellant
Vs.
Jangir Kaur and others
.....Respondents
CORAM:- HON'BLE MR. JUSTICE RAJESH BINDAL
Present:- Mr. Raman B. Garg, Advocate for the appellant.
Mr. Sandeep Punchhi, Advocate for respondents
No.1 to 4.
Mr. Ashish Gupta, Assistant Advocate General, Haryana.
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Rajesh Bindal, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3458 of 2008, titled as Jangir Kaur and others v. State of Haryana and another.
September 29, 2010 ( RAJESH BINDAL ) renu JUDGE