Supreme Court - Daily Orders
Sub Divisional Magistrate Dera Bassi ... vs Committee-Gfil on 19 April, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
CHAMBER MATTER SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3830-3831/2015 In I.A.No. 7-8/2015 In SLP(C) No.
23886-23887/2012
SUB DIVISIONAL MAGISTRATE DERA BASSI PUNJAB Petitioner(s)
VERSUS
COMMITTEE-GFIL AND ANR. Respondent(s)
Date : 19/04/2016 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petitions are dismissed in terms of the signed order.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.04.21 16:43:41 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO(s). 3830-3831 OF 2015 IN IA Nos. 7-8/2015 IN SLP(C) NO(s). 23886-23887 OF 2012 SUB DIVISIONAL MAGISTRATE DERA BASSI PUNJAB Petitioner(s) VERSUS COMMITTEE-GFIL AND ANR. Respondent(s) O R D E R We have considered the averments in the review petitions. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error apparent on the face of record.
Hence, the Review Petitions are dismissed.
......................J. (J. CHELAMESWAR) ......................J. (ABHAY MANOHAR SAPRE) NEW DELHI APRIL 19, 2016.