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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(o) in Tamil Nadu Local Fund Audit Rules, 2016

(o)"Review" means check by higher authority wherever necessary of the audit work done by an auditor or audit party who conduct the basic work on items most susceptible of misapplication of rules or orders which lead to illegal payments;