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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(a) in Road Transport Corporations Act, 1950

(a)all the [Directors] [Substituted for " member" by Act 63 of 1982, Section 16 and Sch. (w.e.f. 13.11.1982).] of the Corporation shall, as from the date of supersession ,vacate their offices as such [Directors] [Substituted for " member" by Act 63 of 1982, Section 16 and Sch. (w.e.f. 13.11.1982).];