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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(2)(g) in The Maharashtra Village Panchayats Act, 1959

(g)sums contributed to the village fund by the State Government of [Zilla Parishad or Panchayat Samiti] [These words were substituted for the words 'District Local Board' by Maharashtra 5 of 1962 Section 286 Tenth Schedule.];