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State of Madhya Pradesh - Section

Section 3 in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998

3. Mela Committee.

- Notwithstanding anything contained in the Madhya Pradesh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994), the Mandir Management Committee shall function as the Mela Committee during the Mela Season to formulate policy, to manage the affairs of the Mela and to guide and advise the Collector in the performance of his duties under the Act.