Bombay High Court
Surendra Sharma S/O Jagdish Sharma vs M/S. Shrishti Interior Designers And ... on 2 July, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 291 OF 2018
Surendra Sharma S/o Jagdish Sharma ....Appellant
V/S
M/s. Shrishti Interior Designers And Consultants ....Respondent
And Ors CORAM : DAMA SESHADRI NAIDU, J DATE : 2nd July, 2019 P.C. :
Post the matter on 09/07/2019. Ad-interim relief, if any, to continue till the next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 04/07/2019 22:28:40 :::