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Himachal Pradesh High Court

Vidya Sagar & Anr. vs . Mahant Ram on 22 June, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Vidya Sagar & anr. vs. Mahant Ram .

CMPMO No.131 of 2022 22.06.2022 Present: Mr. R.L. Verma, Advocate vice Mr. Prem Pal Chauhan, Advocate, for the petitioners.

Mr. Ashir Kaith, Advocate, vice Mr. Hamender Singh Chandel, Advocate, for the respondent.

CMPMO No.131 of 2022 well as power of attorney.

r to Two weeks time, as prayed, is granted to file reply as List for consideration after two weeks.

CMP No.4846 of 2022 Reply within two weeks.

List alongwith main petition.

Interim to continue till next date of hearing.

(Vivek Singh Thakur) Judge June 22, 2022 (veena) ::: Downloaded on - 24/06/2022 20:02:41 :::CIS