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State of Bihar - Section

Section 35 in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

35. Power to determine whether or not article, etc., is antiquity or art treasure.

- If any question arises whether any article, object or thing or manuscript, record or other document is or is not an antiquity or is or is not an art treasure for the purposes of this Act, it shall be referred to the Director, Archaeology and Museums, Bihar or to an officer authorized by him and the decision of the Director or such officer, a the case may be, on such question shall be final.