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State of Tamilnadu - Section

Section 7 in The Tamil Nadu Police (Reform) Act, 2013

7. Annual report.

(1)The Commission shall, at the end of every year, submit to the Government the annual report on its work during the preceding year and on the evaluation of performance of the Police Force which shall include recommendations for improvement.
(2)The Government shall lay the annual report referred to in sub-section (1) on the table of the Legislative Assembly.