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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)Supervise the work of Chief Probation Superintendent/ Deputy Director of Correctional Services and ensure that both the officers perform their duties entrusted to them in an effective manner.