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State of Madhya Pradesh - Section

Section 23 in The M.P. Paramedical Council (Election of Members) Regulations, 2001

23.

Upon the completion of the counting and after the result has been declared by the Returning Officer he shall seal up the voting papers and all other documents relating to the election and shall retain the same for a minimum period of six months or thereafter for such time as he may deem fit and thereafter cause them to be destroyed.