Supreme Court - Daily Orders
The Managing Director State Industries ... vs The Special Tahsildar (Land ... on 5 February, 2026
ITEM NO.801 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA No.30397/2026 in Petition(s) for Special Leave to Appeal (C)
No(s). 14943-14970/2024
[Arising out of impugned final judgment and order dated 13-02-
2023 in ASSR No. 1453/2021 in ASSR No. 1436/2021 in ASSR No.
1462/2021 in ASSR No. 1452/2021 in ASSR No. 1454/2021 in
ASSR No. 1438/2021 in ASSR No. 1439/2021 in ASSR No.
1440/2021 in ASSR No. 1441/2021 in ASSR No. 1455/2021 in
ASSR No. 1459/2021 in ASSR No. 1457/2021 in ASSR No.
1458/2021 in ASSR No. 1449/2021 in ASSR No. 1450/2021 in
ASSR No. 1451/2021 in ASSR No. 1435/2021 in ASSR No.
1445/2021 in ASSR No. 1446/2021 in ASSR No. 1447/2021 in
ASSR No. 1448/2021 in ASSR No. 1460/2021 in ASSR No.
1461/2021 in ASSR No. 1437/2021 in ASSR No. 1442/2021 in
ASSR No. 1443/2021 in ASSR No. 1444/2021 in ASSR No.
1456/2021 passed by the High Court of Judicature at Madras]
THE MANAGING DIRECTOR STATE INDUSTRIES
PROMOTION CORPORATION OF TAMIL NADU LTD. Petitioner(s)
VERSUS
THE SPECIAL TAHSILDAR (LAND ACQUISITION)
SIPCOT & ORS. Respondent(s)
Date : 05-02-2026 This application was mentioned today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) : Ms. Purnima Krishna, AOR (mentioned by)
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
IA No.30397/2026 :
List on 11.03.2026.
(SWETA BALODI) (POONAM VAID) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SWETA BALODI Date: 2026.02.05 16:44:45 IST Reason: