Rajasthan High Court - Jaipur
Villager Narwas And Ors vs Rajaram And Ors on 6 December, 2017
Author: K.S. Jhaveri
Bench: K.S. Jhaveri
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
D.B. Special Appeal Writ No. 1874 / 2017
1. Villager Narwas, Tehsil Kotkasim, Distt. - Alwar Through -
2. Ramkanwar Son of Shri Surajbhan, Caste Ahir, Aged About 70
Years
3. Ramavtar Son of Shri Gangaram, Caste Ahir, Aged About 52
Years
4. Lal Singh Son of Shri Tarachand, Caste Ahir, Aged About 55
Years
5. Vijaypal Son of Shri Meharchand, Caste Ahir, Aged About 45
Years
6. Mukesh Son of Shri Ganeshilal, Caste Ahir, Aged About 40 Years
7. Dayaram Son of Shri Budharam, Caste Ahir, Aged About 60
Years, All Resident of Narwas, Tehsil Kotkasim, Distt.- Alwar,
Rajasthan.
----Appellants
Versus
1. Rajaram Son of Shri Ganeshi, Caste Dhanak, Resident of
Narwas
2. Sultan Son of Shri Ratiram, Caste Dhanak, Residence Narwas
3. Ramanand Son of Shri Munshiram, Caste Dhanak, Residence
Narwas
4. Deendayal Son of Shri Sheolal Caste Dhanak, Residence Narwas
5. Kishori Lal Son of Shri Gauri Shanker Caste Dhanak, Residence
Narwas
6. Ramkumar Son of Shri Ramswaroop, Caste Dhanak, Residence
Narwas
7. Mam Chand Son of Shri Ramswaroop, Caste Dhanak, Residence
Narwas
8. Smt. Santosh Devi Bewa Lal Singh, Caste Dhanak, Residence
Narwas
9. Ajay Nagar Son of Late Lal Singh, Caste Dhanak, Residence
Narwas
(2 of 6)
[SAW-1874/2017]
10. Narendra Kumar Son of Late Lal Singh, Caste Dhanak,
Residence Narwas
11. Manju D/o. Late Shri Lal Singh, Caste Dhanak, Residence
Narwas
12. Smt. Prem Devi Bewa Kundan, Caste Dhanak, Residence
Narwas
13. Naresh Son of Late Kundan, Caste Dhanak, Residence Narwas
14. Omprakash Son of Late Kundan, Caste Dhanak, Residence
Narwas
15. Ravikant Son of Late Kundan, Caste Dhanak, Residence
Narwas
16. Balwant Son of Late Shri Kundan, Caste Dhanak, Residence
Narwas
17. Meena D/o. Late Kundan, Caste Dhanak, Residence Narwas
18. Rekha D/o. Late Kundan, Caste Dhanak, Residence Narwas
19. Sube Singh Son of Sheolal, Caste Dhanak, Residence Narwas
20. Dharamchand Son of Sheolal, Caste Dhanak, Residence
Narwas
21. Khem Chand Son of Shri Sheolal, Caste Dhanak, Residence
Narwas
22. Sriram Son of Mangal, Caste Dhanak, Resident of Narwas
23. Smt. Chidiya Bewa Amichand, Caste Dhanak, Residence
Narwas
24. Gyasiram Son of Late Shri Amichand Caste Dhanak, Residence
Narwas
25. Dhan Singh Son of Late Shri Amichand, Caste Dhanak,
Residence Narwas
26. Om Prakash Son of Late Shri Amichand, Caste Dhanak,
Residence Narwas
27. Hoshiyar Singh Son of Late Shri Amichand, Caste Dhanak,
Residence Narwas
28. Deepchand Son of Sher Singh, Caste Dhanak, Residence
Narwas
29. Bhoop Singh Son of Shri Sher Singh, Caste Dhanak, Residence
(3 of 6)
[SAW-1874/2017]
Narwas
30. Mamchand Son of Shri Prabhati, Caste Chamar, Residence
Narwas
31. Nanak Son of Shri Prabhati, Caste Chamar, Resident of Narwas
32. Krishan Chand Son of Shri Sanwal Ram
33. Smt. Dhanpati Bewa Umrao Son of Shri Sanwaliya, Caste
Chamar, Resident of Narwas
34. Dhaniram Son of Late Umrao
35. Raj Singh Son of Late Shri Umrao, Caste Chamar, Resident of
Narwas
36. Baladevi D/o. Late Umrao, Caste Chamar, Resident of Narwas
37. Shakuntala D/o. Late Umrao, Caste Chamar, Resident of
Narwas
38. Poonam Devi Son of Late Umrao, Caste Chamar, Resident of
Narwas
39. Sheela D/o. Late Shri Umrao, Caste Chamar, Resident of
Narwas
40. Neeta D/o. Late Umrao, Caste Chamar, Resident of Narwas
41. Srichand Son of Shri Jeevaram, Caste Chamar, Residence of
Narwas.
42. Pappuram Son of Late Umrao, Caste Chamar, Resident of
Narwas
43. Ramkala D/o. Late Harsahai, Caste Chamar, Resident of
Narwas
44. Leelaram Son of Late Jhandu, Caste Chamar, Resident of
Narwas
45. Sarjeet Son of Late Jhanduram, Caste Chamar, Resident of
Narwas
46. Bhodi D/o. Late Shri Jhanduram, Caste Chamar, Resident of
Narwas
47. Rohitashav Son of Shri Keshuram, Caste Chamar, Resident of
Narwas
48. Surja Son of Madiya, Caste Chamar, Resident of Narwas
(4 of 6)
[SAW-1874/2017]
49. Heeralal Son of Shri Patram, Caste Chamar, Resident of
Narwas
50. Smt. Buddhi Devi Bewa Sher Singh, Caste Chamar, Resident of
Narwas
51. Karan Singh Son of Late Sher Singh Caste Chamar, Resident of
Narwas
52. Kela Devi D/o. Late Sher Singh, Caste Chamar, Resident of
Narwas
53. Samot D/o. Late Sher Singh, Caste Chamar, Resident of
Narwas
54. Ramratan D/o. Indraj, Caste Chamar, Resident of Narwas
55. Mangelal Son of Amichand, Caste Chamar, Resident of Narwas
56. Ramanand Son of Shri Keshuram, Caste Chamar, Resident of
Narwas
57. Santadevi Bewa Lakhmichand, Caste Chamar, Resident of
Narwas
58. Jagan Singh Son of Late Shri Lakhmi Chand, Caste Chamar,
Resident of Narwas
59. Jagdish Son of Late Lakhmi Chand, Caste Chamar, Resident of
Narwas
60. Dayanand Son of Late Lakhmichand, Caste Chamar, Resident
Narwas.
61. Smt. Krishna Bewa Babulal, Caste Chamar, Resident of Narwas
62. Ganesh Dutt Son of Late Shri Babulal, Caste Chamar,
Residence of Narwas.
63. Kanwar Dutt Son of Late Shri Babulal, Caste Chamar, Resident
of Narwas
64. Kanta Devi D/o. Late Babu Lal, Caste Chamar, Resident of
Narwas
65. Jagdish Son of Sanwalram, Caste Chamar, Resident of Narwas
66. Mamkaur Bewa Chandgiram, Caste Chamar, Resident of
Narwas
67. Pappuram Son of Late Chandgiram, Caste Chamar, Resident of
Narwas
(5 of 6)
[SAW-1874/2017]
68. Vikram Son of Late Chandgiram, Caste Chamar, Resident of
Narwas
69. Haripal Son of Late Chandgiram, Caste Chamar, Resident of
Narwas
70. Savita D/o. Late Shri Chandgiram, Caste Chamar, Resident of
Narwas
71. Smt. Dhan Kaur Bewa Sheoram, Caste Chamar, Resident of
Narwas
72. Karansingh Son of Late Shri Sheoram, Caste Chamar, Resident
of Narwas
73. Nawal Singh Son of Late Shri Sheoram, Caste Chamar,
Resident of Narwas
74. Smt. Champa Devi Bewa Prabhati, Caste Chamar, Resident of
Narwas
75. Dharamveer Son of Late Shri Prabhati, Caste Chamar,
Resident of Narwas
76. Phoolwati D/o. Late Shri Prabhati, Caste Chamar, Resident of
Narwas
77. Chandri D/o. Late Shri Prabhati, Caste Chamar, Resident of
Narwas
78. Kailash Son of Late Shri Prabhati, Caste Chamar, Resident of
Narwas
79. Sitaram Son of Shri Jhandu, Caste Chamar, Resident of
Narwas, Tehsil Kotkasim, Distt. Alwar, Rajasthan.
80. State Government, Through Allotment Officer, Authorized
Nayab Tehsildar, Kotkasim, Distt. Alwar.
81. Prahlad Son of Shri Panna by Caste Chamar, Resident of
Narwas.
----Respondents
_____________________________________________________ For Appellant(s) : Mr. Rajvir Sharma For Respondent(s) :
_____________________________________________________ HON'BLE MR. JUSTICE K.S. JHAVERI HON'BLE MR. JUSTICE VIJAY KUMAR VYAS (6 of 6) [SAW-1874/2017] Order 06/12/2017 After arguing for a long time, counsel for the appellant seeks permission to withdraw the appeal. Permission is granted. However, we impose a cost of Rs. 8000/-(Rs. eight thousand) on the appellants.
The Special Appeal Writ is dismissed as withdrawn. The cost of Rs. 8000/- (Rs. eight thousand) will be distributed to each of the original petitioners equally. (VIJAY KUMAR VYAS), J. (K.S. JHAVERI), J. B. M.G/Gourav/4