Madhya Pradesh High Court
Anup Kumar vs Smt. Reena Alias Renu on 21 December, 2018
1 CRR-6036-2018
The High Court Of Madhya Pradesh
CRR-6036-2018
(ANUP KUMAR Vs SMT. REENA ALIAS RENU)
2
Jabalpur, Dated : 21-12-2018
None for the applicant.
Issue notice to the respondent on payment of P.F. by both modes
within a period of seven days.
Notice be made returnable in three weeks. List in the week commencing 28.01.2019.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi Digitally signed by PALLAVI SINHA Date: 21/12/2018 18:34:23