Rajasthan High Court - Jaipur
Smt. Sarita Sharma Wife Of Shri Shankar ... vs State Of Rajasthan on 24 July, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Stay Application No. 4142/2020
IN
S.B. Civil Writ Petition No. 19376/2018
Smt. Sarita Sharma Wife Of Shri Shankar Lal Sharma, Daughter
Of Shri Satya Narayan Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. D.P. Sharma. For Respondent(s) : Mr. Ramawatar Meena for Mr. Ganesh Meena, AAG.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 24/07/2020 The stay application submitted by the petitioner will be considered at the time of admission of the writ petition.
List this matter after four weeks.
(INDERJEET SINGH),J Preeti/13 (Downloaded on 28/07/2020 at 09:27:10 PM) Powered by TCPDF (www.tcpdf.org)