Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 18 in The Assam Registration of Births and Deaths Rules, 1999

18. Methods of delivery : (Tick the appropriate entry below)

(1)Natural
(2)Caesarean
(3)Forceps/Vacuum