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State of Odisha - Section

Section 3 in The Orissa Goshala Rules, 1985

3. Constitution of the Federation.

- The Federation shall consist of eleven members as follows ;
(i)Five members to be elected by the trustees of Goshalas from among themselves in the manner provided in Rule 4;
(ii)five members to be nominated by the Government ; and
(iii)the Registrar in the ex officio capacity as provided in Clause (c) of Sub-section (2) of Section 3.