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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(b)with the previous approval of the Chancellor to constitute provisional authorities and bodies and on their recommendations to make rules providing tor the conduct of the work of the University;