Supreme Court - Daily Orders
Delhi Development Authority vs M/S Beads Properties Pvt. Ltd. on 31 August, 2016
Bench: Kurian Joseph, C. Nagappan
ITEM NO.226 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.8820/2016
(Arising out of impugned final judgment and order dated 24/08/2015
in WPC No. 6963/2014 passed by the High Court of Delhi at New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
M/S BEADS PROPERTIES PVT. LTD. AND ORS Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 31/08/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Ram Naresh Yadav,Adv.
For Respondent(s) Mr. Atul Kumar,Adv.
Mr. Rajiv Sharma, Adv.
Mr. Vikas Pandey, Adv.
Mr. Gopal Sankaranarayanan, Adv.
Mr. Sumeer Sodhi, Adv.
Mr. Arjun Nanda, Adv.
Mr. T. Mahipal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for hearing on Thursday i.e. 08.09.2016.
(RASHMI DHYANI) (RENU DIWAN) SR.P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2016.09.05 10:34:15 IST Reason: