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[Cites 0, Cited by 0] [Section 790] [Entire Act]

State of Punjab - Subsection

Section 790(1) in Punjab Jail Manual, 1996

(1)Whenever a person belonging to Class 2 is detained in a jail under section 330 of the Code of Criminal Procedure, 1973. the Superintendent shall apply to the District Magistrate for an order for his transfer to a mental hospital in anticipation of the receipt of orders from Government.