Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Kapil Kothari vs The State Of Rajasthan ... on 8 February, 2024

Author: Dinesh Mehta

Bench: Dinesh Mehta

[2024:RJ-JD:6768]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Writ Misc Application No. 169/2023

                                           in

                    S.B. Civil Writ Petition No. 9102/2023

Kapil Kothari S/o Shri Mitha Lal Kothari, Aged About 38 Years,
Resident Of 24-A, Trimurti Complex, Manwakhera Road, Sector
No. 4, Udaipur, The Then/presently Posted As Information
Assistant Officer, Sub Registrar-Ii, Registration And Stamp, 20,
Hazareshwar Colony, Udaipur.
                                                                       ----Petitioner
                                       Versus
1.       The    State      Of     Rajasthan,         Through        The    Secretary,
         Information Technology And Communication Department,
         Govt. Of Rajasthan, Jaipur.
2.       Technical      Director      Cum       Joint    Secretary,       Information
         Technology And Communication Department, Govt. Of
         Rajasthan, Jaipur.
3.       Additional Administrative Officer, Information Technology
         And Communication Department, Govt. Of Rajasthan,
         Jaipur.
4.       Administrative Officer (Transfer-Shifting/posting Branch),
         Information Technology And Communication Department,
         Govt. Of Rajasthan, Head Quarter, Jaipur.
5.       Assistant Administrative Officer (Attendence), Information
         Technology And Communication Department, Govt. Of
         Rajasthan, Headquarter Jaipur, Jaipur.
6.       Special        Officer,        Information             Technology       And
         Communication Department, Govt. Of Rajasthan, Yojana
         Bhawan, Jaipur.
7.       System Analyst (Joint Director), District Headquarter,
         Information Technology And Communication Department,
         Govt. Of Rajasthan, Udaipur.
8.       Inspector General, Registration And Stamp, Panjiyan
         Bhawan, Lohagal, Janana Hospital Road, Ajmer.
9.       Sub-Registrar-Ii,           Registration            And      Stamp,      20
         Hazareshwar Colony, Udaipur.
                                                                    ----Respondents


                        (Downloaded on 08/02/2024 at 08:54:12 PM)
                                    [2024:RJ-JD:6768]                   (2 of 2)                    [WMAP-169/2023]



                                   For Petitioner(s)        :     Ms. Neha Kalla



                                                       JUSTICE DINESH MEHTA

                                                                       Order

                                   08/02/2024

                                   1.    Learned counsel for the applicant submitted that the present

                                   application has been rendered infructuous.

                                   2.    Dismissed accordingly.



                                                                                          (DINESH MEHTA), J.

100-Mak/-

(Downloaded on 08/02/2024 at 08:54:12 PM)

Powered by TCPDF (www.tcpdf.org)