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Bombay High Court

Nagsen S/O. Sampatrao Bankar vs The State Of Maharashtra Thr. Ministry ... on 13 September, 2019

Bench: P.N. Deshmukh, Pushpa V. Ganediwala

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL WRIT PETITION NO. 894 OF 2018

 Nagsen S/o. Sampatrao Bankar                              ....Petitioner
             V/S
 The State Of Maharashtra Thr. Ministry Of              ....Respondent

Co-operation And Textiles Sangram Vikas Sirpurkar Dr. Renuka Sangram Sirpurkar Ankita Sarkar For Petitioner App For R-1 To 5 Dr. Adv. Mohan S. Gawai For R-6 Dr. Adv. Mohan S. Gawai For R-7 For Respondent CORAM : P.N. DESHMUKH & SMT. PUSHPA V. GANEDIWALA, JJ DATE : 13th September, 2019 P.C. :

Stand over to next week as mentioned by consent.
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