Section 3(1)(f) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(f)“e-signature” or “electronic signature” shall have the same meaning as assigned to it in Information Technology Act, 2000 (2 of 2000);

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