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State of Rajasthan - Section

Section 13 in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

13. Register books to be supplied and preservation of records to be provided for.

- The State Government shall supply every Registrar with a sufficient number of register books of births and of register books of deaths, and shall make suitable provision for the preservation of the records connected with the registration of births and deaths.B - Mode of Registration