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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(ii) in The Special Accommodation Rules, 1959

(ii)one and half times of the flat licence fee shall be charged from those who are in receipt of house tent above Rs. 500/- per month and not exceeding Rs. 1500/- per month;