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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(6) in Cotton University Act, 2017

(6)The emoluments and other terms and conditions of service of the Vice-Chancellor shall be determined by the Chancellor, provided that the salary of the Vice-Chancellor shall not be less than Rs. 75,000 per month, as revised from time-to-time and all other allowances as are admissible under relevant rules.