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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(c) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(c)wilfully withholds or fails to furnish to the Government or the existing, or new, Government company or any person or body of persons specified by the Government or such Government company, as the case may be, any document relating to the undertaking which may be in his possession, custody or control; or