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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(3)(a) in The Punjab Cattle Fairs (Regulation) Rules, 1968

(a)Arrangements for water supply for drinking and washing purposes shall be made in the fair area so as to make available adequate quantity of hygienic water supply for human and cattle requirements.