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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2) in Dr. Vishwanath Karad MIT World Peace University Act, 2016

(2)The University shall adopt the Government policy and orders issued, from time to time, in regard to the reservation for Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukla Jatis), Nomadic Tribes, SBCA and Other Backward Classes for the purpose of admission of students in the University departments and institutions.