Supreme Court - Daily Orders
O. V. Narasimha Setty(Dead) By Lrs. vs Krishnamurthy S. Setlur (Dead) By Lrs. on 28 January, 2020
Bench: Deepak Gupta, Aniruddha Bose
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. 349 OF 2020
IN
CIVIL APPEAL NO. 6111 OF 2009
O.V.NARASIMHA SETTY (DEAD) BY LRS. ....PETITIONER(S)
VERSUS
KRISHNAMURTHY S. SETLUR (DEAD)
BY LRS. AND ORS. .... RESPONDENT(S)
O R D E R
We have perused the Review Petition and record of the Civil Appeal and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
....................J. (DEEPAK GUPTA ) ....................J. (ANIRUDDHA BOSE) Signature Not Verified NEW DELHI, Digitally signed by GEETA AHUJA Date: 2020.01.30 January 28, 2020 15:00:38 IST Reason:
ITEM NO.1001 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 349/2020 in C.A. No. 6111/2009 (Arising out of impugned final judgment and order dated 26-09-2019 in C.A. No. No. 6111/2009 passed by the Supreme Court Of India) O. V. NARASIMHA SETTY(DEAD) BY LRS. Petitioner(s) VERSUS KRISHNAMURTHY S. SETLUR (DEAD) BY LRS. & ORS. Respondent(s) (FOR ADMISSION and IA No.166513/2019-ORAL HEARING ) Date : 28-01-2020 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA HON'BLE MR. JUSTICE ANIRUDDHA BOSE By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed. Pending application(s), if any, shall stand disposed of.
(SUMAN WADHWA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER
(The Signed Order is placed on the file)