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[Cites 0, Cited by 0] [Section 435] [Entire Act]

Bombay Presidency - Subsection

Section 435(2) in The Bombay Provincial Municipal Corporations Act, 1949

(2)When no time is prescribed by this Act for the presentation of an appeal, application or reference, such appeal or application shall be presented or reference shall be made within thirty days from the date of the order in respect of or against which the appeal, application or reference is presented or made.