Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 344 in Assam Excise Rules, 1945 344. [Deleted.]Note. - The above rules regarding appeals do not apply to appeals by departments officers. Appeals by them are governed by the rules applicable to other Government servants.
