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[Cites 0, Cited by 0] [Section 1238] [Entire Act]

Bengal Presidency - Subsection

Section 1238(8) in Police Regulations, Bengal , 1943

(8)The cash orders, when received, shall be sent to the Subdivisional Police Officer or the Circle Inspector, as the case may be, along with the acquittance rolls for encashment and distribution. The acquittance rolls after having been duly receipted by the payees shall be returned to the Superintendent.