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State of Madhya Pradesh - Section

Section 2 in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978

2. Definitions.

- In these rules, unless the context otherwise requires :-
(a)"Act" means the Madhya Pradesh Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976 (No. 39 of 1976);
(b)"Form" means a form appended to these rules;
(c)"Section" means a section of the Act.